Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 89(1)] [Section 89] [Entire Act] State of Goa - Subsection Section 89(1)(a) in Goa Succession, Special Notaries and Inventory Proceeding Act, 2012 (a)the values of all the assets left by the estate leaver on the date of his death, shall be added;