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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of West Bengal - Subsection

Section 30(3) in New Town Kolkata Planning Area (Building) Rules, 2014

(3)The parking layout plan shall be so prepared that the parking space for each vehicle becomes directly accessible from driveway or circulation driveway or aisles. However stack car parking arrangement will be allowed in such a way that every car can be moved by shifting not more than one car. Such stack car parking will be allowed only on the ground floor level. Further such stack car parking may be allowed on other floors provided that drive way should be minimum 5.00 m wide;