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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Punjab - Subsection

Section 5(2) in Punjab Panchayat Samitis and Zila Parishads Employees Pension and Provident Fund Rules, 2000

(2)The Panchayat Samiti or Zila Parishad, as the case may be, shall make monthly contribution towards the fund at the rate of twelve percent of the basic pay of the employee. The rate of monthly contribution shall be subject to any change, which may be made by the Government from time to time.