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[Cites 0, Cited by 0] [Section 527(7)] [Section 527] [Entire Act]

State of West Bengal - Subsection

Section 527(7)(i) in Kolkata Municipal Corporation Act, 1980

(i)any other work including the demolition of any building or any part thereof which, in the opinion of the Municipal Commissioner, is necessary for executing any of the works specified above.