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[Cites 0, Cited by 0] [Section 36(2)] [Section 36] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 36(2)(j) in The Jammu and Kashmir Electricity Act, 1997 (1940 A.D.)

(j)authorise an Electric Inspector or other officer of a specified rank and class to enter, inspect and examine and place, carriage of vessel in which he has reason to believe any appliance or apparatus used in the generation, transmission, supply or use of energy to be, and to carry out tests therein, and to prescribe the facilities to be given to such Inspectors or Officers for the purposes of such examinations and tests;