Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27] [Entire Act] NCT Delhi - Subsection Section 27(2) in DELHI COMMON EFFLUENT TREATMENT PLANTS ACT, 2000 (2)Every order made under this clause shall, as soon as may be afterit is made, be laid before the Legislative Assembly of Delhi.
