Section 69 in The Orissa Zilla Parishad (Conduct of Business) Rules, 1996
69. Discontinuance of speech.
- The presiding member, after having called the attention of the Parishad to the conduct of a member who persists in irrelevant or intedious repetition either of his own arguments, or of the arguments used by other members in debate, may direct him to discontinue his speech.
