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[Cites 0, Cited by 0] [Section 5A] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5A(4) in The High Court Legal Services Committee Regulations, 1997

(4)An officer of the High Court, Lucknow Bench, Lucknow, not below the rank of Joint Registrar, belonging to the Uttar Pradesh Higher Judicial Service, may be appointed by the Chairman to work as Secretary of the sub-committee in addition to his duties as such officer of the High Court. He may be paid honorarium of rupees one thousand per month for the performance of the functions and discharge of the duties as Secretary of the sub-committee.]