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[Cites 0, Cited by 1] [Section 11] [Entire Act]

State of Odisha - Subsection

Section 11(1) in The Orissa Zilla Parishad Act, 1991

(1)A Parishad shall meet not less than four times during any year for the transaction of its business and a period of more than three months shall not be allowed to elapse between two successive meeting.