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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Rajasthan - Subsection

Section 26(4) in Rajasthan Cinemas (Regulation) Rules, 1959

(4)The exits and the gangways and passages leading to exits shall be kept clear of all obstructions other than rope barriers provided in accordance with sub-rule (6). On no account shall extra seats be placed in the gangways or spectators be allowed to stand in the gangways at the gangways at the times of performances in such a way as to block or effectively reduce their width.