Section 2(2) in Andhra Pradesh Brewery Rules, 2006
(2)The words and expressions used but not defined in these rules shall have the meanings assigned to them in the Andhra Pradesh Excise Act, 1968 and A.P. Distillery (Manufacture of Spirits) Rules, 2006, and A.P. Distillery (Manufacture of Indian Made Foreign Liquor other than Beer and wine) Rules, 2006.Part - II Provision Relating to Notification and Grant of License to a Brewery
