Himachal Pradesh High Court
Himachal Niji Bus Operators' Sangh vs . State Of H.P. & Ors. on 29 June, 2022
Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia
Himachal Niji Bus Operators' Sangh vs. State of H.P. & ors.
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CWP No. 4154/202229.6.2022 Present: Mr. Ajay Sharma, Sr. Advocate with Mr. Atharv Sharma, Advocate, for the petitioner.
Mr. Ashok Sharma, A.G. with Mr. Rajinder Singh Dogra, Sr. Addl. A.G., Mr. Vinod Thakur, Mr. Shiv Pal Manhans, Addl. A.Gs., Mr. Bhupinder Thakur & Mr. Yudhvir Singh Thakur, Dy.A.Gs., respondents No. 1 and 2.
Mr. Vikas Rajput, Advocate, for respondent No.3.
CWP No. 4154/2022 & CMP No.8246/2022 Notice. Mr. Bhupinder Thakur, learned Deputy Advocate General and Mr. Vikas Rajput, Advocate, appear and waive service of notice on behalf of the respective respondents.
Reply within two weeks.
List on 13.7.2022.
(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) Judge 29.6.2022 (pankaj) ::: Downloaded on - 24/12/2022 09:29:31 :::CIS