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[Cites 0, Cited by 0] [Section 555A(1)] [Section 555A] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 555A(1)(a) in The Code of Criminal Procedure, 1989 (1933 A. D.)

(a)as to the persons who may, be permitted to act as petition writers in the Criminal Courts subordinate to it ;