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[Cites 0, Cited by 0] [Section 41] [Entire Act]

Union of India - Subsection

Section 41(4) in Insolvency and Bankruptcy Board of India (Information Utilities) Regulations, 2017

(4)A show-cause notice issued shall be served on the information utility in the following manner-
(a)by sending it to the information utility at its registered office, by registered post with acknowledgement due; and
(b)by an appropriate electronic means to the email address provided by the information utility to the Board.