Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 229] [Entire Act] State of Bihar - Subsection Section 229(b) in Bihar Chaukidari Manual (b)The adequacy or otherwise of the number of chaukidars entertained, their physical fitness, condition of uniforms, etc.
