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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(6) in The Jadavpur University Act, 1981

(6)"founder-donors" means the following persons who endowed properties during their life-time on the National Council of Education, Bengal, namely :
(a)Shri Brajendra Kishore Roy Chowdhury of Gouripur,
(b)Maharaja Suryya Kanta Acharyya Chowdhury Bahadur of Mymensingh,
(c)Raja Subodh Chandra Mallik;