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[Cites 0, Cited by 0] [Section 22(1)] [Section 22] [Entire Act]

State of Madhya Pradesh - Subsection

Section 22(1)(xxv) in The Rajiv Gandhi Proudyogiki Vishwavidyalaya Adhiniyam, 1998

(xxv)Two students elected by the student members of the Board of studies from amongst themselves;