Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act] State of Goa - Subsection Section 11(1)(a) in The Goa State Commission for Women Act, 1996 (a)investigate, examine and recommend course of action on all matters relating to the provisions for women under the Constitution and other laws;