Allahabad High Court
Khetpal Singh vs State Of U.P. Through Secy.Panchayati ... on 13 July, 2010
Author: Satyendra Singh Chauhan
Bench: Satyendra Singh Chauhan
Court No. - 22 Case :- SERVICE SINGLE No. - 2741 of 2010 Petitioner :- Khetpal Singh Respondent :- State Of U.P. Through Secy.Panchayati Raj Deptt.Lucknow Petitioner Counsel :- Ramesh Kumar Srivastava Respondent Counsel :- C.S.C. Hon'ble Satyendra Singh Chauhan,J.
Learned Standing Counsel prays for and is granted two weeks further time to file counter affidavit. List after expiry of the aforesaid period. Order Date :- 13.7.2010 BLY