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Karnataka High Court

Smt S Vijaya Lakshmi vs The State Of Karnataka on 27 March, 2013

Bench: Chief Justice, B.V.Nagarathna

                            1


     IN THE HIGH COURT OF KARNATAKA AT BANGALORE
        DATED THIS THE 27TH DAY OF MARCH 2013
                       PRESENT
      THE HON'BLE MR.D.H.WAGHELA, CHIEF JUSTICE
                         AND
       THE HON'BLE MRS.JUSTICE B.V.NAGARATHNA
             Writ Appeal No. 534/2013 &
            WA Nos. 966-1058/2013 (S-RES)

BETWEEN :

1.   SMT S VIJAYA LAKSHMI
     W/O LAKSHMIKANTH KULKARNI
     MAJOR
     WORKING AS TYPIST,
     FAST TRACK COURT
     BANGALORE-560 009.

2.   Y LAKSHMI DEVI
     D/O GOVINDA REDDY
     AGE: 39 YEARS
     WORKING AS FIRST DIVISION ASSISTANT,
     FAST TRACK COURT III
     BANGALORE-560 009.

3.   SRI CHANDRASHEKAR H.R.
     S/O RAMAIAH
     AGE: 38 YEARS
     WORKING AS PEON
     FAST TRACK COURT
     BANGALORE-560 009.

4.   SRI G M CHANDRASHEKARAIAH
     S/O MADIAH
     AGED ABOUT 32 YEARS
     WORKING AS ATTENDER,
     SPECIAL COURT FOR CRIMINAL CASES,
     BANGALORE-560 009.

5.   SRI M H CHIDANANDA
     S/O M BHEEMARYAPPA
     AGED ABOUT 31 YEARS,
                             2


      WORKING AS PEON
      SPECIAL COURT FOR CRIMINAL CASES,
      BANGALORE-560 009.

6.    SMT P PRAMILA DEVI
      W/O GANGADHAR
      AGE: 40 YEARS
      WORKING AS PEON
      FAST TRACK COURT
      BANGALORE -560 009.

7.    KUM R PUSHPA
      S/O LATE NAGARAJU
      AGE: 23 YEARS
      WORKING AS SECOND DIVISION ASSISTANT
      FAST TRACK COURT,
      BANGALORE-560 009.

8.    SRI SIDDARAJU P
      S/O PUTTASWAMAIAH
      Age:29 YEARS
      WORKING AS SECOND DIVISION ASSISTANT
      FAST TRACK COURT
      BANGALORE-560 009.

9.    SRI LOKESH G
      S/O M GIRIJAPPA
      AGED ABOUT 26 YEARS
      WORKING AS SECOND DIVISION ASSISTANT
      FAST TRACK COURT
      BANGALORE-560 009.

10.   SRI NAVEEN KUMAR A N
      S/O LATE NAGARAJU
      AGED ABOUT 23 YEARS
      WORKING AS SECOND DIVISION ASSISTANT
      FAST TRACK COURT
      BANGALORE-560 009.

11.   SRI NAYAZ KHAN
      AGED ABOUT 27 YEARS
      S/O FAYAZ KHAN,WORKING AS PEON
      FAST TRACK COURT,
      BANGALORE-560 009.
                              3


12.   SRI NARASIMHAIAH P E
      AGED ABOUT 40 YEARS
      S/O ERE GOWDA
      WORKING AS PEON
      FAST TRACK COURT,
      BANGALORE-560 009.

13.   KUM.S.MARY LINDA
      AGED ABOUT 33 YEARS
      D/O.SHUSHA RAJI
      WORKING AS PEON
      FAST TRACK COURT
      BANGALORE 560 009.

14.   SRI B.M.SOMALINGA
      AGED ABOUT 27 YEARS
      S/O.MAHADEVAIAH
      WORKING AS PEON
      FAST TRACK COURT
      BANGALORE 560 001.

15.   KUM.M.INFANT GLORY
      AGED ABOUT 26 YEARS
      D/O.Y.MOSES
      WORKING AS PEON
      FAST TRACK COURT
      BANGALORE 560 030.

16.   SMT R PREMA KUMARI
      D/O S RAMASWAMY
      WORKING AS PEON,
      FAST TRACK COURTS
      R/AT NO. 32, 5TH CROSS,
      KRISHNAPPA GAREDEN,
      TAVARAKERE MAIN ROAD,
      BANGALORE-560 009.

17.   SRI AYYAPPA
      AGED ABOUT 31 YEARS
      S/O THIMMANNA
      WORKING AS FIRST DIVISION ASSISTANT,
      FAST TRACL COURTS
      RAICHUR-584101
                            4



18.   SRI NAGEREDDY
      AGED ABOUT 34 YEARS
      S/O SHIVAREDDY
      WORKING AS SECOND DIVISION ASSISTANT,
      FAST TRACK COURTS
      RAICHUR-584101

19.   SRI ISHWAR V NAIK
      AGED ABOUT 34 YEARS
      S/O VENKATARAMANA NAIK
      WORKING AS PEON
      FAST TRACK COURTS, RAICHUR-584101

20.   SRI P SHAIK HUSSAIN
      AGED ABOUT 39 YEARS
      S/O P HUSSAIN SAHEB
      WORKING AS SECOND DIVISION
      FAST TRACK COURT
      HOSPET, BELLARY DISTRICT-583101

21.   SRI K RAMESH
      AGED ABOUT 40 YEARS
      S/O K VENKATESH
      WORKING AS PEON
      FAST TRACK COURT, BELLARY-583101

22.   SRI D A NARASIMHA PRASAD
      AGED ABOUT 40 YEARS
      S/O D L ANANDA RAO
      WORKING AS SECOND DIVISION ASSISTANT
      FAST TRACK COURT
      DODDABALLAPURA
      BANGALORE RURAL DISTRICT-561203

23.   SRI MALLAPPA
      AGED ABOUT 36 YEARS
      S/O RAMACHANDRA BADIGER
      WORKING AS SECOND DIVISION ASSISTANT
      FAST TRACK COURT, YADGIRI-585102

24.   SRI JEEVAN CHANDRAKANT TILGANJI
      AGED ABOUT 26 YEARS
      S/O CHANDRAKANTH
      WORKING AS FIRST DIVISION ASSISTANT
                            5


      FAST TRACK COURT
      BELGAUM-590003

25.   SRI GIRISH CHANDRAKAT ADI
      AGED ABOUT 28 YEARS
      S/O CHANDRAKANATH
      WORKING AS SECOND DIVISION ASSISTANT
      FAST TRACK COURT
      BELGAUM-590003

26.   KUM VIASHALI SHIVAJI KAMBLE
      AGED ABOUT 28 YEARS
      D/O SHIVAJI
      WORKING AS SECOND DIVISION CLERK,
      FAST TRACK COURT,
      BELGAUM-590001

27.   SRI MALLESH YAMANAPPA WAGGE
      AGED ABOUT 38 YEARS
      S/O YAMUNAPPA
      WORKING AS FIRST DIVISION ASSISTANT
      FAST TRACK COURT
      BELGAUM-590001

28.   SRI MAHAMAD ARIF A NEGINAL
      AGED ABOUT 23 YEARS
      S/O HABEEB USMAN
      WORKING AS SECOND DISVISION ASSISTANT
      FAST TRACK COURT
      BELGAUM-590001

29.   KUM VIDYA VIJAY KAKATI
      AGED ABOUT 28 YEARS
      D/O VIJAY WORKING AS STENOGRAPHER
      FAST TRACK COURT
      BELGAUM-590001

30.   SRI BASAVARAJ SHIVARAYAPPA SHIVANAGUDI
      AGED ABOUT 32 YEARS
      S/O SIVARAYAPPA
      WORKING AS FIRST DIVISION ASSISTANT
      FAST TRACK COURT,
      CHIKKODI,
      BELGAUM-590001
                            6


31.   SRI MALLIKARJUN SHIVAPUTRA BASTAWADE
      AGED ABOUT 30 YEARS
      S/O SHIVAPUTRA RASTAWADE
      WORKING AS FIRST DIVISION ASSISTANT
      FAST TRACK COURT,
      HUKKERI,
      BELGAUM-591309

32.   SRI RAMESH ADIVEPPA NAIKER
      AGED ABOUT 28 YEARS
      S/O ADIVEPPA NAIKAR
      WORKING AS SECOND DIVISION ASSISTANT,
      FAST TRACK COURT,
      HUKKERI,
      BELGAUM-591309

33.   SRI JAYAPAL BALAPPA PARASAPPAGAL
      AGED ABOUT 41 YEARS
      S/O BALAPPA
      WORKING AS PEON
      FAST TRACK COURT,
      HUKKERI,
      BELGAUM-591309

34.   SRI ARAVIND ASHOK UPADHYA
      AGED ABOUT 33 YEARS
      S/O ASHOK UPADHYA
      WORKING AS FIRST DIVISION ASSISTANT
      FAST TRACK COURT,
      ATHANI, BELGAUM-591309

35.   SRI MAHANTESH SIDDAPPA SANAKAL
      AGED ABOUT 42 YEARS
      S/O SIDDAPPA SANAKAL
      WORKING AS PEON
      FAST TRACK COURT,
      ATHANI
      BELGAUM-591309

36.   SMT MAHANTAMMA
      AGED ABOUT 38 YEARS,
      D/O MUPPAYYA HIREMATH,
      WORKING AS FIRST DIVISION ASSISTANT
      FAST TRACK COURT, JAMAKANDI
      BAGALKOT DISTRICT-587301
                               7


37.   SRI RAJESH
      AGED ABOUT 31 YEARS,
      S/O SOMASHEKHAR AKALWADI,
      WORKING AS SECOND DIVISION ASSISTANT
      FAST TRACK COURT
      JAMAKANDI
      BAGALKOT DISTRICT-587301

38.   SRI MALLAPPA N PUJARI
      AGED ABOUT 39 YEARS,
      S/O NINGAPPA PUJARI,
      WORKING AS DRIVER
      FAST TRACK COURT
      BIJAPUR 586 101

39.   SRI S B JAVALI
      AGED ABOUT 42 YEARS,
      S.O JAVALI,
      WORKING AS STENOGRAPHER
      FAST TRACK COURT
      BIJAPUR 586 101

40.   SRI R V INDIKAR
      AGED ABOUT 38 YEARS,
      S/O VASANTH RAO INDIKAR
      WORKING AS TYPIST
      FAST TRACK COURT
      BIJAPUR 586 101

41.   SRI P H KATTIMANI
      AGED ABOUT 35 YEARS,
      S/O HANUMANTHA KATTIMANI
      WORKING AS PEON
      FAST TRACK COURT
      BIJAPUR 586 101

42.   SRI HAJIALI H KOPPAL
      AGED ABUOT 32 YEARS,
      S/O H KOPPAL,
      WORKING AS DRIVER
      FAST TRACK COURT,
      BIJAPUR 586 101
                             8



43.   SRIKANTAIAH
      AGED ABOUT 40 YEARS,
      S/O CHANNABASAYYA,
      WORKING AS SECOND DIVISION ASSISTANT
      FAST TRACK COURT
      KOPPAL 583 231

44.   SMT.R ARUNDHATHI
      MAJOR,
      WORKING AS FIRST DIVISION ASSISTANT,
      KOPPAL 583 231

45.   SRI DHARMANNA
      AGED ABOUT 22 YEARS
      S/O RAMANNA BESTAR
      WORKING AS PEON
      FAST TRACK COURT
      KOPPAL 583 231

46.   SRI ANAND ESHAPPA DINNI
      AGED ABOUT 21 YEARS,
      S/O ESHAPPA DINNI,
      WORKING AS PEON
      FAST TRACK COURT
      KOPPAL 583 231

47.   SRI C M ROOPESH
      AGED ABOUT 23 YEARS,
      S/O C M MAHADEVAPPA,
      WORKING AS PEON
      FAST TRACK COURT
      CHAMARAJANAGAR 571 440

48.   KUM REMEDIA ALPHANSO
      AGED ABOUT 39 YEARS
      D/O ANTHONY ALPHANSO
      WORKING AS STENOGRAPHER
      FAST TRACK COURT
      KARWAR 581 301

49.   SMT SHEETALADEVI SANJYA NAIK
      AGED ABOUT 34 YEARS,
      D/O SANJAY NAIK,
      WORKING AS STENOGRAPHER
                            9


      FAST TRACK COURT
      KARWAR, UTTAR KANNADA DISTRICT 581 301

50.   SMT SARITA S GUNAGI
      AGED ABOUT 34 YEARS,
      D/O SADANAND D GUNAGI,
      WORKING AS TYPIST
      FAST TRACK COURT
      KARWAR
      UTTARA KANNADA DISTRICT 581 301

51.   SMT PRAMILA G NAIK
      AGED ABOUT 35 YEARS,
      W/O PROMOD G NAIK,
      WORKING AS TYPIST
      FAST TRACK COURT
      KARWAR
      UTTARA KANNADA DISTRICT 581 301

52.   SRI SAGAR T PADWALKAR
      AGED ABOUT 38 YEARS,
      S/O TULASIDAS
      WORKING AS DRIVER
      FAST TRACK COURT
      KARWAR
      UTTARA KANNADA DISTRICT 581 301

53.   SRI PRASHANTH KUMAR URWA
      AGED ABOUT 38 YEARS,
      S/O LATE SANJEEVA,
      WORKING AS TYPIST
      FAST TRACK COURT
      MANGALORE,
      D.K. 581 301

54.   SMT C K MANJULA
      AGED ABOUT 31 YEARS,
      W/O LATE SUNDARAMURTHY WORKINA AS
      SECOND DIVISION ASSISTANT
      FAST TRACK COURT
      TUMKUR 572 101

55.   SRI S P NARAYANASWAMY
      AGED ABOUT 40 YEARS,
      S/O S PUTTASWAMY,
                              10


      WORKING AS TYPIST
      FAST TRACK COURT
      MYSORE 570 005


56.   SMT M RANJITHA
      AGED ABOUT 24 YEARS,
      D/O MANJUNATH,
      WORKING AS SECOND DIVISION ASSISTANT
      FAST TRACK COURT
      MYSORE 570 005

57.   SMT SAVITHA T HEGDE
      AGED ABOUT 41 YEARS,
      W/O MAHABALSEHWARA B R WORKING AS
      STENOGRAPHER
      FAST TRACK COURT
      MYSORE

58.   SRI T N GIRISH KUMAR
      AGED ABOUT 36 YEARS,
      S/O LATE NARAYANA GOWDA,
      WORKING AS PEON,
      FAST TRACK COURT,
      MYSORE 570 005

59.   SRI A RAVIKUMAR
      AGED ABOUT 42 YEARS,
      S/O LATE ANNAIAH,
      WORKING AS TYPIST
      FAST TRACK COURT
      MYSORE 570 005

60.   SRI BHARAMANA GOUDA A G
      AGED ABOUT 41 YEARS,
      S/O LATE NEELAKANTANA GOUDA,
      WORKING AS TYPIST
      FAST TRACK COURT
      MYSORE 570 005

61.   SRI KRISHNA
      AGED ABOUT 40 YEARS,
      S/O LATE MADE GOWDA,
      WORKING AS FIRST DIVISION ASSISTANT
      FAST TRACK COURT
                             11


      ANEKAL 562 106
      BANGALORE RURAL DISTRICT


62.   SMT SHAKUNTHALA N H
      AGED ABOUT 31 YEARS,
      W/O BASAVARAJ V M
      WORKING AS STENOGRAPHER
      FAST TRACK COURT,
      ANEKAL
      BANGALORE RURAL DISTRICT 562 106

63.   SMT K S PANKAJA
      AGED ABOUT 25 YEARS,
      W/O ANNAJI RAO,
      WORKING AS TYPIST,
      FAST TRACK COURT,
      ANEKAL,
      BANGALORE RURAL DISTRICT 562 106

64.   SRI K M SATISH
      AGED ABOUT 32 YEARS,
      S/O LATE K M MALLANNA,
      WORKING AS SECOND DIVISION ASSISTANT,
      FAST TRACK COURT, ANEKAL,
      BANGALORE RURAL DISTRICT 562 106

65.   SRI NANJUNDASWAMY K G
      AGED ABOUT 26 YEARS,
      S/O K P GANGADHAR,
      WORKING AS PEON,
      FAST TRACK COURT,
      ANEKAL,
      BANGALORE RURAL DISTRICT 562 106

66.   SMT ASHALATHA G
      AGED ABOUT 28 YEARS,
      W/O LATE KEERTHI BHUSHAN K R
      WORKING AS TYPIST,
      FAST TRACK COURT,
      CITY CIVIL COURT
      BANGALORE 560 009

67.   SRI. M. DINESH
      AGED ABOUT 32 YEARS
                             12


      S/O MUNIYAPPA
      WORKING AS FIRST DIVISION ASSISTANT,
      FAST TRACK COURT
      DEVANAHALLI-562110
      BANGALORE RURAL DISTRICT 562 110


68.   SMT. SUNITHA M.
      AGED ABOUT 35 YEARS
      W/O NINGARAJU T.M.
      WORKING AS STENOGRAPHER (TYPIST),
      FAST TRACK COURT,
      DEVANAHALLI
      BANGALORE RURAL DISTRICT 562 110

69.   SMT. PUSHPA BOVI
      AGED ABOUT 39 YEARS
      W/O ANIL BOVI
      WORKING AS TYPIST
      FAST TRACK COURT
      DEVANAHALLI
      BANGALORE RURAL DISTRICT 562 110

70.   SRI. B.SHANTHARAJU
      AGED ABOUT 22 YEARS
      W/O BASAVE GOWDA
      WORKING AS PEON
      FAST TRACK COURT
      DEVANAHALLI
      BANGALORE RURAL DISTRICT 562 110

71.   KUM. C. REKHA
      AGED ABOUT 22 YEARS
      D/O S CHANDRAMOULI
      WORKING AS STENOGRAPHER
      FAST TRACK COURT,
      CITY CIVIL COURT COMPLEX,
      BANGALORE RURAL DISTRICT 560 009

72.   KUM. V. VIDHYA
      AGED ABOUT 23 YEARS
      D/O B.M. VENKATESH
      COURTS,
      BANGALORE 560 009
                             13


73.   SRI. NARASIMHA MURTHY T.
      AGED ABOUT 26 YEARS
      S/O THIMMAIAH
      WORKING AS SECOND DIVISION ASSISTANT
      FAST TRACK COURT-I
      TUMKUR 572 101


74.   SRI. NAVEEN KUMAR H.L.
      AGED ABOUT 28 YEARS
      S/O LAKSHMAIAH
      WORKING AS DRIVER
      FAST TRACK COURT-I
      TUMKUR 572 101

75.   SRI. V. SANJEEVA MURTHY
      AGED ABOUT 37 YEARS
      S/O LATE VENKATESHAIAH
      WORKING AS PEON,FAST TRACK COURT-III
      TUMKUR 572 101.

76.   SMT. D. SHANTHA LAKSHMI
      AGED ABOUT 41 YEARS
      W/O V. SATISH,WORKING AS TYPIST
      FAST TRACK COURT-I
      TUMKUR 572 101

77.   SRI.SANTHOSH A.J.
      AGED ABOUT 25 YEARS
      S/O A.L. JANARDHANACHAR
      WORKING AS SECOND DIVISION ASSISTANT,
      FAST TRACK COURT-II
      TUMKUR 572 101

78.   SMT. JAYALAKSHMI T.
      AGED ABOUT 33 YEARS
      W/O RAVINDRAKUMAR
      WORKING AS TYPIST
      FAST TRACK COURT
      BANGALORE 572 101

79.   SMT. K. PUSHPALATHA
      AGED ABOUT 34 YEARS
      W/O RAMU
      WORKING AS TYPIST
                             14


      FAST TRACK COURT,
      CITY CIVIL COURTS COMPLEX,
      BANGALORE 560 009


80.   SMT. G. ASHA RANI
      AGED ABOUT 28 YEARS
      W/O G. RAMESH
      WORKING AS TYPIST,FAST TRACK COURT,
      CITY CIVIL COURTS COMPLEX,
      BANGALORE 560 009

81.   SMT. K. PADMA PRIYA
      AGED ABOUT 34 YEARS
      W/O B.R. RAVI
      WORKING A TYPIST
      FAST TRACK COURTS

      CITY CIVL COURTS COMPLEX,
      BANGALORE 560 009

82.   SMT R RADHA
      W/O S ASHOK KUMAR
      AGED ABOUT 41 YEARS
      WORKING AS TYPIST
      FAST TRACK COURTS
      CITY CIVIL COURT COMPLEX
      BANGALORE 560 009

83.   SMT G SUJATHA
      W/O B BALA GANGADHAR TILAK
      WORKING AS TYPIST
      FAST TRACK COURTS
      CITY CIVIL COURT COMPLEX
      BANGALORE 560 009

84.   SRI BASAVARAH BABANNA PATTANASHETTI
      AGED ABOUT 25 YEARS
      S/O BANNA CHENNAPPA PATTANASHETTI
      KOPPAL 583 231

85.   SRI PAVAN KUMAR K V
      S/O LATE MOHAN RAO K V
      AGED ABOUT 32 YEARS
      WORKING AS FIRST DIVISION ASSISTANT
                             15


      FAST TRACK COURT-I
      BELLARY 583 101


86.   SRI LAXMIPRASAD JANADRI
      AGED ABOUT 27 YEARS
      S/O LAXMANA JANADRI
      WORKING AS PEON, FAST TRAKC OURT-1
      BELLARY 583 101

87.   SRI M RAJESH BABU
      S/O LATE C MAHALINGAPPA
      AGEDA BOUT 31 YEARS
      WORKING AS PEON,
      FAST TRACK COURT-II
      BELLARY 583 101

88.   SRI SIDDESHWARA D
      S/O LATE HANUMANTHAPPA
      AGED ABOUT 31 YEARS
      WORKING AS PEON
      FAST TRACK COURT-I
      BELLARY 583 101

89.   SRI KHALILULLA M ATTAR
      S/O MOHAMMAD ATTAR
      AGED ABOUT 31 YEARS
      WORKING AS PEON
      FAST TRACK COURT-II
      BELGAUM 590 001

90.   SRI KUMAR S PASCHAPURE
      S/O SHIVADPUTRA PASCHAPURE
      AGED ABOUT 29 YEARS
      WORKING AS SECOND DIVISION ASSISTANT
      FAST TRACK COURT
      TIPTUR
      TUMKUR DISTRICT 572 201


91.   SRI KAMMANNA N.D.
      S/O DODDAIAH
      AGED ABOUT 38 YEARS
      WORKING AS PEON
      FAST TRACK COURT,
                                16


      MADHUGIRI
      TUMKUR DISTRICT 572 132

92.   SMT G SHANTHA
      D/O LATE GIRIYAPPA
      AGED ABOUT 34 YEARS
      WORKING AS FIRST DIVISION ASSISTANT
      FAST TRACK COURT
      MADHUGIRI
      TUMKUR DISTRICT 572 132

93.   SMT H E LALITHA
      W/O NAGARAJ,AGED ABOUT 30 YEARS
      WORKING AS SECOND DIVISION ASSISTANT
      FAST TRACK COURT
      MADIKERI 571 201
                                        ... APPELLANTS

(By Sri P.S. RAJAGOPAL, SR. COUNSEL FOR
SRI SIDDHARTHA H M & SRI ANANDARAMA K, ADVS.,)


AND :

1.    THE STATE OF KARNATAKA
      REP. BY ITS SECRETARY,
      LAW JUSICE AND
      HUMAN RIGHTS DEPARTMENT,
      VIDHANA SOUDHA,
      BANGALORE-560001

2.    THE REGISTRAR GENERAL
      HIGH COUT OF KARNATAKA,
      BANGALORE-560001
                                              ... RESPONDENTS

(By Sri BASAVARAJ KAREDDY, PRL. G.A. FOR R1 & R2)

      THESE WRIT    APPEALS ARE FILED         U/S 4   OF THE
KARNATAKA HIGH COURT ACT PRAYING TO SET ASIDE THE
ORDER     PASSED    IN   THE        WRIT   PETITION   NO.8627-
8704/2012(S-RES) AND WP.NO.40504-40535/2012 (S-RES)
DATED 23/11/2012.
                               17


     THESE WRIT APPEALS COMING ON FOR ORDERS THIS
DAY, CHIEF JUSTICE DELIVERED THE FOLLOWING:


                        JUDGMENT

D.H.WAGHELA, C.J. (Oral) :

1. The appellants herein have preferred the appeal from order dated 23.11.2012 of learned Single Judge of this Court whereby challenge to the order dated 6.9.2011 of the State Government refusing to regularize their services has been negatived with a direction to reconsider the matter as far the candidates who would have fulfilled the norms stipulated in the M.L.Kesari's case [State of Karnataka and others vs. M.L.Kesari - (2010) 9 SCC 247].
2. Emphasizing the peculiar facts, learned Senior Counsel Mr.P.S.Rajagopal submitted that the appellants have been working in the Fast Track Courts established pursuant to various notifications since the year 2000-2001 and they have been regularly appointed against clear vacancies and on the basis of requisite qualification possessed by them. Many of the appellants have completed around ten years of service but they have been treated to be in service on contract basis and not in the regular cadre with appointments under the recruitment rules. There is no dispute about the fact that the 18 establishment of Fast Track Courts was a temporary measure and a decision is taken to abolish some of Fast Track Courts by 31.03.2013 and to close down the remaining Fast Track Courts by the year 2015. The employees and ministerial staff appointed exclusively for the Fast Tract Courts could not be continued in service.
3. It was however pointed out by the learned counsel for the appellants that several other States facing a similar situation have taken a decision to regularize service of such staff by framing appropriate rules or necessary amendments and a similar stand was required to be taken in the State of Karnataka in view of the peculiar situation which has arisen on account of abolition and/or closure of the Fast Track Courts. It was also submitted that, a substantial number of new Courts are proposed to be opened in the State of Karnataka and subject to the condition of the appellants fulfilling requisite qualification and requirement except the requirement of age limit, they could be considered for absorption in regular services of the ministerial staff in the subordinate courts. It was also submitted that the appellants having actually served for a number of years as part of the ministerial staff of the Fast Track Courts, the number of years of service put in by 19 them may be considered for relaxation of the age limit for being considered for fresh appointment as and when staff in the same category is to be recruited for the purpose of filling up new posts.
4. Learned Principal Government Advocate fairly conceded the fact that the impugned order is not called into question by the respondent-State Government and therefore, in any case it is required to comply with the direction to reconsider the matter.
5. While reconsidering the claims of the appellants, the Government may as well take into account the fact of continued service of the appellants and the requirement of experienced staff in the Courts to be newly opened as part of expansion of the existing establishment of the Civil and Criminal Courts in the State. Therefore, at this stage, it may suffice to observe that, while reconsidering the matter in terms of the impugned order, the Government will consider the group of the appellants as a separate and different class and on that basis may as well consider their claim for relaxation of the age limit by the number of years of service already put in by them in the Fast Track Courts for the purpose of their recruitment/absorption/re-appointment in the same cadre in which they have been serving. Subject to these 20 observations, the appeals are disposed without interfering with the impugned order.

Sd/-

CHIEF JUSTICE Sd/-

JUDGE Sk/-