Passes for the export of denatured spirit to other States in India shall be issued on pre-payment of an export pass fee @ 50 P. (Fifty paise) per bulk litre on ordinary denatured spirit and on special denatured spirit.](a)persons holding licences in this province for the manufacture or wholesale sale of denatured spirit, or(b)persons who produce permits from the Collector of the district of destination:Provided that in the case of troops and military bodies of the Defence services; the pass-fee may be adjusted by book transfer.Export of Foreign Liquor to Native States of Foreign Territory in India
