Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act] State of Odisha - Subsection Section 9(2)(b) in The Orissa Sugarcane Cess Act, 1959 (b)collecting any information and statistics for the purposes of this Act from the occupier or the sugarcane growers as the case may be;