Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 33 in Andhra Pradesh Municipal Tramways (Construction, Operation and Maintenance) Act, 2008 33. Standards for Safety of Tramway system and its users. - The State Government may prescribe such Standards for safety of tramway system and for users thereof as it may consider necessary.
