Section 18 in Jharkhand Advocates Clerks Welfare Fund Act, 2018
18. Group Life Insurance for members and other benefits.
- The Committee may, for the welfare of the members of the Fund-(a)Take from the Life Insurance Corporation of India or any other Insurance Companies, policies of Group Insurance on the life of the members of the Fund; and(b)Provide for medical and educational facilities, and such other benefits, as may be prescribed for the members of the Fund and their dependents.
