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[Cites 0, Cited by 0] [Section 18(3)] [Section 18] [Entire Act]

State of Himachal Pradesh - Subsection

Section 18(3)(e) in Maharaja Agrasen University (Establishment and Regulation) Act, 2012

(e)to recommend to the sponsoring body about the voluntary liquidation of the University if a situation arises when smooth functioning of the University does not remain possible in spite of all efforts; and