Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 106(1)] [Section 106] [Entire Act]

State of Punjab - Subsection

Section 106(1)(b) in The Punjab Tenancy Act, 1887

(b)for the guidance of Revenue Officers in determining for the purposes of this Act, the amount of the land revenue of any land;