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[Cites 0, Cited by 0] [Section 363(4)] [Section 363] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 363(4)(c) in Arunachal Pradesh Municipal Act, 2007

(c)All expenses incurred by the Chief Municipal Executive Officer/ Municipal Executive Officer for carrying out the purposes of this sub-section shall be paid by the owner of such wall, building or thing.