Supreme Court - Daily Orders
B.S. Yediyurappa vs Abraham T.J. on 2 December, 2022
Author: Pamidighantam Sri Narasimha
Bench: Pamidighantam Sri Narasimha
ITEM NO.48 COURT NO.1 SECTION II-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s). 8675/2022
(Arising out of impugned final judgment and order dated 07-09-2022
in CRLP No. 5659/2021 passed by the High Court of Karnataka at
Bengaluru)
B.S. YEDIYURAPPA Petitioner(s)
VERSUS
ABRAHAM T.J. & ORS. Respondent(s)
(IA No. 138597/2022 - EXEMPTION FROM FILING O.T. IA No. 138595/2022
- PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES)
Date : 02-12-2022 These matters were called on for hearing today.
CORAM : HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA
For Petitioner(s) Mr. Siddhartha Dave, Sr. Adv.
Mr. Sandeep Patil, Adv.
Mr. Kush Chaturvedi, AOR
Ms. Priyashree Sharma PH, Adv.
Mr. Prastut Dalvi, Adv.
Ms. Aarushi Singh, Adv.
Ms. Vidhi Thaker, Adv.
Mr. Syed Faraz Alam, Adv.
Mr. Atharva Gaur, Adv.
For Respondent(s) Mr. Vikas Upadhyay, AOR
Mr. Nikhil Goel, AAG
Mr. V. N. Raghupathy, AOR
Mr. Adithya Roy, Adv.
Mr. Apzal Ansari, Adv.
Mr. Premnath Mishra, Adv.
Mr. Manendra Pal Gupta, Adv.
Mr. Varun Varma, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Signature Not Verified Digitally signed by GULSHAN KUMAR ARORA List on 16 December 2022. Date: 2022.12.03 13:17:50 IST Reason:
(GULSHAN KUMAR ARORA) (SAROJ KUMARI GAUR) AR-CUM-PS ASSISTANT REGISTRAR