Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 45 in Orissa Minor Minerals Concession Rules, 2004

45. Refund of earnest money.

- Earnest money deposit made by the unsuccessful bidder(s) shall be refunded without any interest after closure of auction within a reasonable time not exceeding seven days from the closure of the auction proceedings.