Delhi High Court - Orders
Mahinder Singh vs M/S Premier Colour Cartoon Pvt. Ltd on 21 January, 2019
Author: Rekha Palli
Bench: Rekha Palli
$~3
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 1681/2015
MAHINDER SINGH ..... Petitioner
Through: Mr.Raj Kumar Maan, Adv.
versus
M/S PREMIER COLOUR CARTOON PVT. LTD...... Respondent
Through: Mr.Anil Sehgal, Adv.
CORAM:
HON'BLE MS. JUSTICE REKHA PALLI
ORDER
% 21.01.2019 Written submissions of the petitioner are not on record. Learned counsel for the petitioner prays for and is granted two weeks' time to check up with the Registry and have the written submissions placed on record, after removing objections, if any.
At request, list on 22.04.2019.
REKHA PALLI, J JANUARY 21, 2019 gm