Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

Mahinder Singh vs M/S Premier Colour Cartoon Pvt. Ltd on 21 January, 2019

Author: Rekha Palli

Bench: Rekha Palli

$~3
*     IN THE HIGH COURT OF DELHI AT NEW DELHI
+     W.P.(C) 1681/2015
      MAHINDER SINGH                                  ..... Petitioner
                   Through:           Mr.Raj Kumar Maan, Adv.

                         versus

      M/S PREMIER COLOUR CARTOON PVT. LTD...... Respondent
                    Through: Mr.Anil Sehgal, Adv.

      CORAM:
      HON'BLE MS. JUSTICE REKHA PALLI

                         ORDER

% 21.01.2019 Written submissions of the petitioner are not on record. Learned counsel for the petitioner prays for and is granted two weeks' time to check up with the Registry and have the written submissions placed on record, after removing objections, if any.

At request, list on 22.04.2019.

REKHA PALLI, J JANUARY 21, 2019 gm