Supreme Court - Daily Orders
C.I.T.-I vs H.H.M Sri Jyotindra Sinhji Of Gondal on 14 February, 2014
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ITEM NO.20 COURT NO.5 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil)....../2014
CC 1873/2014
(From the judgement and order dated 13/06/2011 in TA No. 1267/2010 of The
HIGH COURT OF GUJARAT AT AHMEDABAD)
C.I.T.-I Petitioner(s)
VERSUS
H.H.M SRI JYOTINDRA SINHJI OF GONDAL Respondent(s)
With IA NO. 1 (Condonation of delay in filing SLP, condonation of delay in
refiling SLP and office report)
Date: 14/02/2014 This Petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE A.K. PATNAIK
HON’BLE MR. JUSTICE FAKKIR MOHAMED IBRAHIM KALIFULLA
For Petitioner(s) Mr. S. Wasim A. Qadri, Adv.
Mr. H.R. Rao, Adv.
Ms. Anil Katiyar, Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
| | |Delay condoned. |
|Since the Special Leave Petitions against the common order for other assessment| |years have been dismissed by this Court, this Special Leave Petition is also | |dismissed. | | | |[KALYANI GUPTA] | |[SHARDA KAPOOR] | |COURT MASTER | |COURT MASTER |