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Supreme Court - Daily Orders

Pr. Commissioner Of Income Tax vs M/S Shakti Foundation on 16 March, 2018

Bench: R.K. Agrawal, Abhay Manohar Sapre

     ITEM NO.20                                COURT NO.7                  SECTION XV

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No.6006/2018

     (Arising out of impugned final judgment and order dated 08-05-2017
     in DBITA No. 30/2017 passed by the High Court Of Judicature For
     Rajasthan At Jaipur)

     PR. COMMISSIONER OF INCOME TAX                                         Petitioner(s)

                                                      VERSUS

     M/S SHAKTI FOUNDATION                                                  Respondent(s)

     (FOR ADMISSION and I.R. and IA No.28466/2018-CONDONATION OF DELAY
     IN FILING)


     Date : 16-03-2018 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE R.K. AGRAWAL
                             HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE

     For Petitioner(s)                    Mr. K. Radhakrishnan, Sr. Adv.
                                          Ms. Meenakshi Grover, Adv.
                                          Ms. Diksha Rai, Adv.
                                          Mrs. Anil Katiyar, AOR

     For Respondent(s)

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay condoned.

Leave granted.

Tag with Civil Appeal No.2595/2015.

(ASHA SUNDRIYAL) (CHANDER BALA) COURT MASTER Signature Not Verified COURT MASTER Digitally signed by ASHA SUNDRIYAL Date: 2018.03.17 11:58:02 IST Reason: