Supreme Court - Daily Orders
Pr. Commissioner Of Income Tax vs M/S Shakti Foundation on 16 March, 2018
Bench: R.K. Agrawal, Abhay Manohar Sapre
ITEM NO.20 COURT NO.7 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No.6006/2018
(Arising out of impugned final judgment and order dated 08-05-2017
in DBITA No. 30/2017 passed by the High Court Of Judicature For
Rajasthan At Jaipur)
PR. COMMISSIONER OF INCOME TAX Petitioner(s)
VERSUS
M/S SHAKTI FOUNDATION Respondent(s)
(FOR ADMISSION and I.R. and IA No.28466/2018-CONDONATION OF DELAY
IN FILING)
Date : 16-03-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE R.K. AGRAWAL
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
For Petitioner(s) Mr. K. Radhakrishnan, Sr. Adv.
Ms. Meenakshi Grover, Adv.
Ms. Diksha Rai, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Leave granted.
Tag with Civil Appeal No.2595/2015.
(ASHA SUNDRIYAL) (CHANDER BALA) COURT MASTER Signature Not Verified COURT MASTER Digitally signed by ASHA SUNDRIYAL Date: 2018.03.17 11:58:02 IST Reason: