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State of West Bengal - Section

Section 4 in The Land Registration Act, 1876

4. Collector to keep registers.

- The Collector of every district shall prepare and keep up the following registers :-A. - A general register of revenue-paying lands.B. - A general register of revenue-free lands.C. - A mauzawar register of all lands revenue-paying and revenue-free.D. - An intermediate register of changes affecting entries in the general and mauzawar registers.