Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 11B in The M.P. Cattle Diseases Act, 1934 11B. jurisdiction of Courts. - No Court inferior to that of a Magistrate of the Second Class shall try offences punishable under this Act or any rule made thereunder].
