Bombay High Court
M/S Shree Datta Krupa Associates, ... vs M/S Pma Constructions Co., Nagpur Thr. ... on 17 November, 2022
Author: Avinash G. Gharote
Bench: Avinash G. Gharote
1 35-mca-584-22.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH AT NAGPUR
MISC. CIVIL APPLICATION (ARBN) NO. 584 OF 2022
M/s Shree Datta Krupa Associates
Vs.
M/s PMA Construction Co.
Office Notes, Office Memoranda Court's or Judge's orders
of Coram, Appearances, Court's
orders or directions and
Registrar's orders
Mr. V.M. Vishwarupe Advocate for the applicant
Mr. Rohit Masurkar, Advocate for Respondent
CORAM: AVINASH G. GHAROTE, J.
DATED : 17th NOVEMBER, 2022.
The cheque for the processing charges as submitted by the applicant be accepted.
JUDGE MP Deshpande Digitally signed by:MILIND P DESHPANDE Signing Date:17.11.2022 16:28