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Bombay High Court

M/S Shree Datta Krupa Associates, ... vs M/S Pma Constructions Co., Nagpur Thr. ... on 17 November, 2022

Author: Avinash G. Gharote

Bench: Avinash G. Gharote

                                                                  1                               35-mca-584-22.odt




                             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                       NAGPUR BENCH AT NAGPUR

                             MISC. CIVIL APPLICATION (ARBN) NO. 584 OF 2022
                                              M/s Shree Datta Krupa Associates
                                                            Vs.
                                                 M/s PMA Construction Co.

           Office Notes, Office Memoranda                          Court's or Judge's orders
           of Coram, Appearances, Court's
           orders     or    directions and
           Registrar's orders


                                             Mr. V.M. Vishwarupe Advocate for the applicant
                                             Mr. Rohit Masurkar, Advocate for Respondent



                                             CORAM:        AVINASH G. GHAROTE, J.

DATED : 17th NOVEMBER, 2022.

The cheque for the processing charges as submitted by the applicant be accepted.

JUDGE MP Deshpande Digitally signed by:MILIND P DESHPANDE Signing Date:17.11.2022 16:28