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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(2)(c) in The Anna University of Technology, Tiruchirappalli Act, 2006

(c)to admit, any person or retain any student whose conduct is prejudicial to the interests of the University or the rights and privileges of other students and teachers.