Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 50(1)] [Section 50] [Entire Act] Union of India - Subsection Section 50(1)(iii) in The Arms Rules, 1962 (iii)the Secretary, General Administration Department, Government of Pondicherry, if such place is in any of the ex-French Settlements in India.