Andhra Pradesh High Court - Amravati
Primus Fasteners Llp vs Andhra Pradesh State Financial ... on 14 November, 2025
HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI
W.P.No.31820 of 2022
PROCEEDING SHEET
Sl. Office
ORDER
No DATE Note
26. 14.11.2025 GRKP, J Heard Sri M. Eswar Brahmanand, learned Counsel appearing on behalf of Sri Hemanth Kumar Vemuri, learned Counsel for the Writ Petitioner and Sri G.R. Sudhakar, learned Standing Counsel for A.P. State Financial Corporation.
2. Sri G.R. Sudhakar, learned Standing Counsel for A.P. State Financial Corporation is directed to place on record the photocopies of the entire material commencing from the Application made by the Writ Petitioner seeking loan till the disposal and grant of Sale Certificate. All the documents shall be arranged chronologically and be filed in the form of spiral bound by serving a copy to the learned Counsel for the Writ Petitioner.
3. List the matter on 05.01.2026.
____________ GRKP, J JKS 2 3