Karnataka High Court
M/S Grand Pressings And Tools vs The Assistant Regional Director on 19 November, 2008
Author: H.G.Ramesh
Bench: H.G.Ramesh
MFA. NO.31281'QO08
11'! THE HIGH COURT OF KARNATAKA AT
DATED TI-I13 THE 191'" on or xovmmna *
BEFORE
mm Hon-nx.sMR.JUs'r1cn:i1";' ;.._4u;:AE.~.=:.z?i :'
u.F.A. No. 'T
BETWEEN: V '
M/S GRAND PRESSINGS 85 ,'.roo1,s,--~---- _
BY yrs ppopaxmoa J G pmsan 5 " --._ . '
s/o JAYAPRAKASH " ~ 1. r
KAMMAGONDANAHALLI V .
JALAHALL1 WES'? .
BANGALoRE----56o_.m«:3 .
(BY SR1 DR V ' '
~AND: """ . '
1 THE.AAss1sTAmF'~REG1o--r§AL BIRECTOR
REGIONAL OFFICE {KARNATAKAI
ES! C0'R.PORA'¥*IONA,. N().' 1.G
BINNY 1=3'E:.Ds,,B{mNyPr;T
EEANGALORE--.560 023
. "*r:§iE'{iéE:(ia:>§/ERY éfifircgk
72:31 ~f;ORPOI€ATION, NO. 10
' __J1:3:re1~rr..;=*1';';t1;z3,s; BINNYPET
BANCMLQRE-560 023 RESPONDENTS
_ THIS'--V:1§IF'A; FILED ms 82 0:? THE EMPLOYEES STATE INSURANCE ';AC'I', Ac.Ams*r THE 032922 DATED 31.12.2007 " 'PASSED :N=--MIsc. APPLKDATION No.10/200? on THE FILE OF "§}MPLO¥EES: STATE INSURANCE, BANGALORE, 4"E}I53MESSiNG THE PE'I'}TiON FILED U/S '75 85 78 OF THE ESI *A'CTV R/W ORDER 9 RULE 4 85 9 OF CPC ON 05.02.2007 FOR SE'P'_E'ING ASIDE THE ORDER D'? 23.4.2001 PASSED IN ES]- V '~.24'/2000.
the tueiacts of the case, I find no legal _ .. . H ~ dismissed. "
er/--Ata 2 MFA.NO.3128/2008 THIS MFA COMING ON FOR ORDERS THIS DAY, THE COURT DELIVERED THE FOLLOWiNG:
2l.'§I_Q.&.§_§;___N'1' __ There is a delay of two days in filing the However, I have hand the learned appellant on the merits of the appeal. 41'-is H ii seen from the impugned order, dismissed Miscellaneous "mi, for restoration of the application": No." v.Q4,!'§OO0 which was _ "~"_I1(:);:t1-p1'osec1ition on 23.4.2001, eeee ofi'-eo'i'1sideratjon of the matter, held cause was shown for the ii_1ordiiiatevdeiay'~of'fiiore than six years in filing _ 'order impugwd herein to warrant Iudge