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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(iv) in West Bengal Inland Fisheries Act, 1984

(iv)"fish" includes aquatic plants and animals in any stage of their life cycle; (14 "fisherman" means a person who is by caste or by profession a fisherman and is mainly engaged in culture or capture of fish;