Section 58(2)(l) in The Punjab Excise Act, 1914

[Cites 0, Cited by 0] [Section 58(2)] [Section 58] [Entire Act]

State of Haryana - Subsection

Section 58(2)(l) in The Punjab Excise Act, 1914

(l)Prohibiting the printing, publishing or otherwise displaying or distributing any advertisement or other matter commending or soliciting the use of, or offering any intoxicant calculated to encourage or incite any individual or class of individuals or the public generally to commit an offence under this Act, or to commit a breach or evade the provisions of any rule or order made there under, or the conditions of any license, permit or pass obtained there under :-

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State of Haryana - Subsection

Section 58(2)(l) in The Punjab Excise Act, 1914