Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 12 in The Poisons (Madhya Pradesh) Rules, 1960 12. Stock Register. (1)A licence-holder shall maintain in respect of each poison at stock register in Form C.(2)The stock register shall be balanced daily.
