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[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(1)(k) in AADHAAR (AUTHENTICATION AND OFFLINE VERIFICATION) REGULATIONS, 2021

(k)in the event the requesting entity seeks to integrate its Aadhaar authentication system with its localauthentication system, such integration shall be carried out in compliance with standards andspecifications issued by the Authority from time to time;