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[Cites 0, Cited by 0] [Section 28(3)] [Section 28] [Entire Act]

Union of India - Subsection

Section 28(3)(b) in The Merchant Shipping (Prevention of Pollution by Oil from Ships) Rules, 2010

(b)in the final stage of flooding, the angle of. heel due to unsymmetrical flooding shall not exceed 25º provided that this angle may be increased up to 30º if no deck edge immersion occurs;