Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 11 in Uttar Pradesh Epidemic Disease, COVID-19 Regulations, 2020

11. If suspected case of COVID-19 refuses admission or isolation, the officer authorized in para-3 of these regulations will have power to forcefully admit and isolate such case for a period of 14 days from the Onset of symptoms or till the report of lab tests are received or such period as may he necessary.