Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 17 in The Rajasthan Judicial Service Rules, 1955 17. [ Examination Fee. [Substituted by Notification No. F. 1 (2) Apptts. (D) 60 dated 5-5-1971 [16-7-1966].] - A candidate for direct recruitment to a post in the service must pay to the Commission such fee as are fixed by them.]
