Section 23A(3)(c) in Chhattisgarh Excise Act, 1915

[Cites 0, Cited by 0] [Section 23A(3)] [Section 23A] [Entire Act]

State of Chattisgarh - Subsection

Section 23A(3)(c) in Chhattisgarh Excise Act, 1915

(c)any advertisements or other matter contained in any newspaper printed and published in Chhattisgarh before such date as the State Government may, by notification, specify; and

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State of Chattisgarh - Subsection

Section 23A(3)(c) in Chhattisgarh Excise Act, 1915