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Income Tax Appellate Tribunal - Ahmedabad

Adani Petronet (Dahej) Port Pvt. Ltd.,, ... vs The Income Tax Officer, Ward-1(1),, ... on 15 December, 2017

      आयकर अपील
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                                                  lh-* अहमदाबाद ।
        IN THE INCOME TAX APPELLATE TRIBUNAL
               " SMC " BENCH, AHMEDABAD
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     (BEFORE SHRI MAHAVIR PRASAD, JUDICIAL MEMBER &
         SHRI AMARJIT SINGH, ACCOUNTANT MEMBER)

                आयकर अपील सं./I.T.A.No.1895/Ahd/2015
             (  नधा रण वष  / Assessment Year : 2010-11)
 Adani Petronet (Dahej) Port         बनाम/            ITO,
            Pvt. Ltd.                 Vs.        Ward 1(1)(1),
         Adani House,                             Ahmedabad.
  Nr. Mithakhali Six Road,
         Navrangpura,
   Ahmedabad - 380 009
 थायी ले खा सं . /जीआइआर सं . / PAN/GIR No. : AAECA 5046 R
      (अपीलाथ  /Appellant)          ..        (  यथ  / Respondent)
      अपीलाथ  ओर से /Appellant by :        Shri Biren Shah, A.R.
        यथ  क  ओर से/Respondent by :       Shri Prasoon Kabra, Sr. D.R.

       ु वाई क  तार ख /
      सन                Date of Hearing                  04/12/2017
      घोषणा क  तार ख /Date of Pronounce ment             15/12/2017

                              आदे श / O R D E R

PER MAHAVIR PRASAD, JUDICIAL MEMBER :

This is an appeal by the assessee against the order of the Commissioner of Income Tax(Appeals)-1, Ahmedabad, dated 20/03/2015 for the Assessment Year (AY) 2010-11.

2. During the course of hearing, ld. Counsel for the assessee Shri Vartik R. Choksi (Authorised Person) vide application dated 04/12/2017 requested for withdrawal of the appeal filed by the assessee. The ld. DR for the revenue has no objection.

ITA No.1895/Ahd/2015

Adani Petronet (Dahej) Port Pvt. Ltd. vs. ITO Asst.Year - 2010-11 -2-

3. In the light of the above submission made by the ld. Counsel for the assessee the appeal of the assessee is hereby dismissed as withdrawn.

4. In the result, appeal filed by the assessee is dismissed as withdrawn.


This Order pronounced in Open Court on                                     15/12/2017



             Sd/-                                                          Sd/-
        vejthr flag                                                  महावीर  साद
       (लेखा सद य)                                                 ()या*यक सद य)
  ( AMARJIT SINGH )                                         ( MAHAVIR PRASAD )
ACCOUNTANT MEMBER                                            JUDICIAL MEMBER
Ahmedabad;  Dated   15/12/2017

Priti Yadav, Sr. PS
आदे श क     त"ल#प अ$े#षत/Copy of the Order forwarded to :
1.   अपीलाथ  / The Appellant
2.     यथ  / The Respondent.

3. संबं-धत आयकर आयु/त / Concerned CIT

4. आयकर आयु/त(अपील) / The CIT(A)-2, Ahmedabad.

5. 0वभागीय *त*न-ध, आयकर अपील य अ-धकरण, अहमदाबाद / DR, ITAT, Ahmedabad

6. गाड5 फाईल / Guard file.

आदे शानुसार/ BY ORDER, स या0पत *त //True Copy// उप/सहायक पंजीकार (Dy./Asstt.Registrar) आयकर अपील य अ धकरण, अहमदाबाद / ITAT, Ahmedabad