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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Chattisgarh - Subsection

Section 11(2) in Ayush and Health Sciences University of Chhattisgarh Act, 2008

(2)The Chancellor shall appoint a committee consisting of the following persons, namely:-
(a)A nominee of the Chancellor;
(b)A nominee of the State Government; and
(c)A nominee of the Board of Management.
The Chancellor shall appoint one of these three person to be the chairman of the committee.