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[Cites 0, Cited by 0] [Section 32(2)] [Section 32] [Entire Act]

State of Jharkhand - Subsection

Section 32(2)(c) in The Jharkhand Area Autonomous Council Act, 1994

(c)Supervisions, direction and guidance of gazetted officers and non-gazetted employees who have been assigned to execute subjects specified in Schedule 3;